Md Jamal Uddin vs The State Of Assam
2024 Latest Caselaw 8346 Gua

Gauhati High Court

Md Jamal Uddin vs The State Of Assam on 13 November, 2024

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GAHC010219772024




                                 THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Bail Appln./3228/2024

            MD JAMAL UDDIN
            S/O MD. JALAL UDDIN
            R/O UDMARI, SINGARI UNDER JURIA POLICE STATION, IN THE DISTRICT
            OF NAGAON, ASSAM



            VERSUS

            THE STATE OF ASSAM
            REP BY THE PP, ASSAM



Advocate for the Petitioner      : MR. B M CHOUDHURY, MR. U CHOUDHURY

Advocate for the Respondent : PP, ASSAM,




             WITH

             Crl.Pet./767/2024

            MD. JAMAL UDDIN
            S/O MD. JALAL UDDIN
            R/O UDMARI
            SINGARI
            P.S.-JURIA
            DIST- NAGAON
            ASSAM
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            VERSUS

           THE STATE OF ASSAM
           REPRESENTED BY THE PUBLIC PROSECUTOR
           ASSAM


           ------------
           Advocate for : MR. B M CHOUDHURY
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM



                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                     ORDER

13.11.2024

1. Heard Mr. B.M. Choudhury, learned counsel for the petitioner. Also heard Mr. D.P. Goswami, learned Additional Public Prosecutor, appearing for the State of Assam.

2. Let this matter(s) be listed for delivery of judgment on 14.11.2024.

JUDGE

Comparing Assistant