National Insurance Company Ltd vs Mariyam Nessa And 6 Ors
2024 Latest Caselaw 8340 Gua

Gauhati High Court

National Insurance Company Ltd vs Mariyam Nessa And 6 Ors on 13 November, 2024

                                                                Page No.# 1/3

GAHC010222742024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/3426/2024

         NATIONAL INSURANCE COMPANY LTD
         HAVING ITS REGISTERED AND HEAD OFFICE AT 3 MIDDLETON STREET,
         KOKATA-700071 AND ONE OF THE REGIONAL OFFICES AT M.S.S. PATH,
         BHANGAGARH, GUWAHATI-781005.



         VERSUS

         MARIYAM NESSA AND 6 ORS
         W/O. LATE LAL MIYA

         2:AMENA KHATUN
         W/O. LATE LAL MIYA

         3:NAZMUL ISLAM
          S/O. LATE LAL MIYA

         4:MASUMA KHATUN
          D/O. LATE LAL MIYA

         5:UMAR FARUK
          S/O. LATE LAL MIYA
         ALL ARE R/O. SOLAGURI
          P/S. DHING
          DIST. NAGAON
         ASSAM
          PIN-782123

         6:MD. MAHIDUL ISLAM
          S/O. LATE NABI HUSSAIN
          R/O. VILL.- SARU RADHA AATI
          SOLOGURI
          DHING
                                                                        Page No.# 2/3

             DIST. NAGAON
             ASSAM
             PIN-782123.

            7:SAFIQUL ISLAM
             S/O. MD. ABDUL ISLAM
             R/O. VILL. SARU RADHA AATI
             SOLOGURI
             DHING
             DIST. NAGAON
            ASSAM
             PIN-782123

Advocate for the Petitioner   : MR. A J SAIKIA, M CHETIA,MR. S. PEGU

Advocate for the Respondent : ,




             Linked Case :

            NATIONAL INSURANCE COMPANY LTD



             VERSUS

            MARIYAM NESSA AND 6 ORS



            ------------
            Advocate for : MR. A J SAIKIA
            Advocate for : appearing for MARIYAM NESSA AND 6 ORS



             Linked Case :

            NATIONAL INSURANCE COMPANY LTD



             VERSUS
                                                                        Page No.# 3/3

           MARIYAM NESSA AND 6 ORS



           ------------
           Advocate for : MR. A J SAIKIA
           Advocate for : appearing for MARIYAM NESSA AND 6 ORS



                                   BEFORE
                         HONOURABLE MR. JUSTICE K. SEMA

                                      ORDER

13.11.2024 Heard Mr. A. J. Saikia, learned counsel for the appellant.

This application has been filed under Section 5 of the Limitation Act, 1963 for condoning the delay of 483 days in preferring the connected appeal against the Judgment and Order dated 27.03.2023 passed by the learned Member, Motor Accident Claims Tribunal, Nagaon in MAC Case No. 503/2016.

Issue notice to the respondents returnable in 4 (four) weeks.

Learned counsel for the appellant shall take steps for service of notice upon the respondents by registered post with A/D within a period of 7 days from today.

JUDGE

Comparing Assistant