Ranjan Singha vs The State Of Assam And 5 Ors
2023 Latest Caselaw 3916 Gua

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GAHC010148582023




                          THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : WA/358/2023

             RANJAN SINGHA
             S/O LATE LAKHI SINGHA,
             R/O H/NO. 31, SATGAON MILANPUR, MANIPURI COLONY, MILIJULI PATH
             POST UDAYAN VIHAR, DIST KAMRUP M GUWAHATI 781171, ASSAM

                         VERSUS

             1: THE STATE OF ASSAM AND 5 ORS.
             REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, JANATA
             BHAVAN, DISPUR, GUWAHATI-06.

             2:COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
             ANIMAL HUSBANDRY AND VETERINARY DEPARTMENT JANATA BHAVAN
             DISPUR GUWAHATI -06.

             3:PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
             PERSONNEL (B) DEPARTMENT JANATA BHAVAN DISPUR GUWAHATI-06.

             4:SECRETARY, ASSAM PUBLIC SERVICE COMMISSION
             JAWAHAR NAGAR SIX-MILE KHANAPARA GUWAHATI -22.

             5:UNDER SECRETARY, ASSAM PUBLIC SERVICE COMMISSION
             JAWAHAR NAGAR SIX-MILE KHANAPARA GUWAHATI-22.

             6:DEPUTY SECRETARY, ASSAM PUBLIC SERVICE COMMISSION
             JAWAHAR NAGAR SIX-MILE KHANAPARA GUWAHATI-22

For the Appellant(s)    : Mr. H. Betala, Advocate.
                          Mr. D. BHuyan, Advocate.
                          Mr. C. Kumar, Advocate.

For the Respondent(s)   : Ms. R.B. Bora, Junior Govt. Advocate, Assam for respondent Nos.1 & 3.

: Mr. P.P. Dutta, Standing Counsel, APSC and Ms. P. Sarma, Advocate for respondent Nos.4, 5 & 6.

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-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

22.09.2023

Arguments have been heard. Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant