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Page No.# 1/3 vs Basanti Goala And 4 Ors
2023 Latest Caselaw 4727 Gua

Citation : 2023 Latest Caselaw 4727 Gua
Judgement Date : 24 November, 2023

Gauhati High Court

Page No.# 1/3 vs Basanti Goala And 4 Ors on 24 November, 2023

Author: Ajit Borthakur

Bench: Ajit Borthakur

                                                                      Page No.# 1/3

GAHC010217432023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./423/2023

         ORIENTAL INSURANCE COMPANY LTD.
         (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
         GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI- 781007, REP. BY THE
         DEPUTY MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI, GUWAHATI-
         781005.



         VERSUS

         BASANTI GOALA AND 4 ORS.
         W/O LATE SANJOY GOALA,
         VILL.- CHOTOJALENGA PT- IV,
         P.O.- DUWARBOND, P.S.- SILCHAR,
         DIST.- CACHAR, ASSAM, PIN- 788113.
         TEMPORARY ADDRESS- VILL.- AMBICAPUR PT- XI,
         P.O.- MEHERPUR, P.S.- SILCHAR, DIST.- CACHAR, ASSAM, PIN- 788015.

         2:UJJAL GOALA @ UJJALA
         W/O ANIL GOALA
         VILL.- CHOTOJALENGA PT- IV
          P.O.- DUWARBOND
          P.S.- SILCHAR
          DIST.- CACHAR
         ASSAM
          PIN- 788113.
         TEMPORARY ADDRESS- VILL.- AMBICAPUR PT- XI

         P.O.- MEHERPUR
          P.S.- SILCHAR
          DIST.- CACHAR
         ASSAM
          PIN- 788015.
                                                                   Page No.# 2/3

          3:AARADHYA GOALA
           D/O LATE SANJOY GOALA
           VILL.- CHOTOJALENGA PT- IV
           P.O.- DUWARBOND
           P.S.- SILCHAR
           DIST.- CACHAR
           ASSAM
           PIN- 788113.
          TEMPORARY ADDRESS- VILL.- AMBICAPUR PT- XI
           P.O.- MEHERPUR
           P.S.- SILCHAR
           DIST.- CACHAR
           ASSAM
           PIN- 788015.
          (REP. BY RESPONDENT NO. 1).

          4:ALAM UDDIN MAZUMDAR
           S/O SONA MIA MAZUMDAR
          VILL.- PANGRAM PT- III
           P.O.- PANGRAM
           P.S.- UDHARBOND
           DIST.- CACHAR
          ASSAM
           PIN- 788030.

          5:JAKIR HUSSAIN LASKAR
           S/O AFTABUR RAHMAN LASKAR
          VILL.- RANGPUR PT- I
           P.O.- RONGPUR
           P.S.- SILCAHAR
           DIST.- CACHAR
          ASSAM
           PIN- 788009

Advocate for the Petitioner : MS. R D MOZUMDAR
Advocate for the Respondent :




                                BEFORE
                  HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                     ORDER

24.11.2023 Heard Ms. R. D. Mozumdar, learned counsel appearing for the appellant.

Page No.# 3/3

By this application under Section 173 of the Motor Vehicle Act, 1988, 1955, the petitioner has prayed for setting aside the judgment dated 22.06.2023 passed by the learned Member, Motor Accident Claims Tribunal, Cachar, Silchar in MAC Case No. 357/2021.

The appeal is admitted.

Issue notice upon the respondent by registered A/D post and by usual process within three days.

Call for records.

List the matter in the 2nd week of January, 2024.

JUDGE

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