Citation : 2023 Latest Caselaw 4559 Gua
Judgement Date : 8 November, 2023
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GAHC010247242023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/3281/2023
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT ICICI BANK
TOWERS
BANDRA KURLA COMPLEX
MUMBAI 400051
ITS ZONAL OFFICE AT APEEJAY HOUSE
15 PARK STREET
7TH FLOOR
KOLKATA- 700016
AND A BRANCH OFFICE AT KAMAKHYA TOWER
3RD FLOOR
OFFICE NO. 305 AND 306
G.S. ROAD
GUWAHATI- 781005
ASSAM.
VERSUS
SHABANAM KHANAM AND 3 ORS.
W/O LATE MOFID ALI
VILL.- SAIKIACHUBURI
P.S.- TEZPUR
DIST.- SONITPUR (ASSAM) PIN- 784117.
2:MUSTAKIN ALI
S/O LATE MOFID ALI
VILL.- SAIKIACHUBURI
P.S.- TEZPUR
DIST.- SONITPUR (ASSAM) PIN- 784117.
3:REHANA SULTANA
W/O MD INTAZUR RAHMAN
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R/O AHIARPARA
P.S.- HAZO
DIST.- KAMRUP (ASSAM) PIN- 781102.
4:MD. BABUL HUSSAIN
S/O MD SAMIR ALI
VILL.- GORAPURI
P.S.- DHULA
DIST.- DARRANG(ASSAM) PIN- 784146.
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SHABANAM KHANAM AND 3 ORS.
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
08.11.2023 Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 24.07.2023 passed by the learned Member, MACT No. 2, Kamrup (M), Guwahati, in MAC Case No. 850/2015 shall remain stayed till disposal of the appeal.
The IA(C) stands disposed of.
JUDGE
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