Union Of India vs M/S Maithan Alloys Ltd
2023 Latest Caselaw 2493 Gua

                                                                  Page No.# 1/2

GAHC010074122023




                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. :I.A.(Civil)/998/2023


            UNION OF INDIA
            REPRESENTED BY GENERAL MANAGER (CLAIMS) N.F RAILWAY
            MALIGAON
            GUWAHATI 781001


            VERSUS

            M/S MAITHAN ALLOYS LTD
            IDEAL CENTRE
             4TH FLOOR
             9AJC BOSE ROAD
             KOLKOTA 700017
             WEST BENGAL


            ------------
            Advocate for : MR. K GOGOI
            Advocate for : appearing for M/S MAITHAN ALLOYS LTD



                                   BEFORE
                    HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                        ORDER

Date : 12.06.2023

Heard Mr. K. Gogoi, learned counsel for the applicant.

Page No.# 2/2

This is an application for stay of the operation of the impugned judgment and order dated 30.12.2022, passed by the learned Member (Technical)-I, Railway Claims Tribunal, Guwahati Bench, in OA.III.109/2015.

Considering the submission of learned counsel for the applicant and in the interest of justice, pending disposal of the connected appeal, being MFA/30/2023, operation of the impugned judgment and order dated 30.12.2022, passed by the learned Member (Technical)-I, Railway Claims Tribunal, Guwahati Bench, in OA.III.109/2015, stands stayed.

In terms of above, this Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant