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Manik Kumar Mushahary vs Dev Raj Owary
2023 Latest Caselaw 2422 Gua

Citation : 2023 Latest Caselaw 2422 Gua
Judgement Date : 7 June, 2023

Gauhati High Court
Manik Kumar Mushahary vs Dev Raj Owary on 7 June, 2023
                                                                      Page No.# 1/2

GAHC010092572023




                            THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : I.A.(Civil)/1137/2023




             MANIK KUMAR MUSHAHARY
             S/O LT. SUBAN CHANDRA MUSHAHARY R/O COLLEGE ROAD NORTH
             BONGAINAGON WARD NO. 10 P.O. P.S. AND DIST. BONGAIGAON ASSAM


             VERSUS

             DEV RAJ OWARY
             S/O LT. NIRANJAN OWARY R/O VILL. JAKHATIPARA P.O. GERUKABARI P.S.
             MANIKPUR DIST. BONGAIGAONN ASSAM


             ------------

Advocate for : MR. A C SARMA Advocate for : appearing for DEV RAJ OWARY

BEFORE HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

07.06.2023

In view of the judgment and order (CAV) passed today in FAO 18/2023, this Page No.# 2/2

Interlocutory Application stands closed.

JUDGE

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