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Banowari Rabidas @ Banowarilal ... vs The State Of Assam And 5 Ors
2023 Latest Caselaw 2290 Gua

Citation : 2023 Latest Caselaw 2290 Gua
Judgement Date : 1 June, 2023

Gauhati High Court
Banowari Rabidas @ Banowarilal ... vs The State Of Assam And 5 Ors on 1 June, 2023
                                                                   Page No.# 1/4

GAHC010061612022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2191/2022

         BANOWARI RABIDAS @ BANOWARILAL RABIDAS
         S/O. LT. GANGARAM RABIDAS, R/O. VILL. AND P.O. JHAWDANGA, DIST.
         SOUTH SALMARA MANKACHAR, ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 5 ORS
         REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, REVENUE AND
         DISASTER MANAGEMENT DEPTT., DISPUR, GUWAHATI-06.

         2:THE DEPUTY COMMISSIONER

          SOUTH SALMARA KANKACHAR
          P.O. HATSINGIMARI
          DIST. SOUTH SALMARA MANKACHAR
          ASSAM
          PIN-783135.

         3:THE ADDL. DEPUTY COMMISSIONER (REVENUE BRANCH)

          SOUTH SALMARA KANKACHAR
          P.O. HATSINGIMARI
          DIST. SOUTH SALMARA MANKACHAR
          ASSAM
          PIN-783135.

         4:THE CIRCLE OFFICWER

          MANKACHAR REVENUE CIRCLE
          MANKACHAR
          P.O. MANKACHAR
          DIST. SOUTH SALMARA MANKACHAR
                                                        Page No.# 2/4

             ASSAM
             PIN-783131.

            5:THE ASSTT. SETTLEMENT OFFICER

             MANKACHAR REVENUE CIRCLE
             MANKACHAR
             P.O. MANKACHAR
             DIST. SOUTH SALMARA MANKACHAR
             ASSAM
             PIN-783131.

            6:JHAWDANGA M.E. MADRASSA
             REP. BY ITS HEADMASTER
             P.O. JHAWDANGA
             DIST. SOUTH SALMARA MANKACHAR
            ASSAM
             PIN-783131

Advocate for the Petitioner   : MR. M K CHOUDHURY

Advocate for the Respondent : SC, REVENUE




             Linked Case : Cont.Cas(C)/199/2022

            BANOWARI RABIDAS @ BANOWARILAL RABIDAS
            S/O- LATE GANGARAM RABIDAS
            R/O- VILL. AND P.O. JHAWDANGA
            DIST. SOUTH SALMARA MANKACHAR
            ASSAM.


             VERSUS

            PALLAVI SARKAR
             IAS AND 3 ORS
            THE DY. COMMISSIONER
             SOUTH SALMARA MANKACHAR AT HATSINGIMARI
             P.O. HATSINGIMARI
             DIST. SOUTH SALMARA MANKACHAR
            ASSAM
             PIN- 783135.
                                                                   Page No.# 3/4

          2:SMTI LAXMI KUTUM
          ACS
          ADDL. DY. COMMISSIONER
           SOUTH SALMARA MANKACHAR AT HATSINGIMARI
           P.O. HATSINGIMARI
           DIST. SOUTH SALMARA MANKACHAR
          ASSAM
           PIN- 783135.
           3:GYAN JYOTI DUTTA
          ACS
          CIRCLE OFFICER CUM ASSTT. SETTLEMENT OFFICER
           MANKACHAR REVENUE CIRCLE
           P.O. MANKACHAR
           DIST- SOUTH SALMARA MANKACHAR
          ASSAM
           PIN- 783131.
           4:IBRAHIM ALI KHANDAKAR
          HEADMASTER OF JHAWDANGA M.E. MADRASSA
           P.O. JHAWDANGA
           DIST.- SOUTH SALMARA MANKACHAR
          ASSAM
           PIN- 783131.
           ------------
          Advocate for : MR. M KHAN
          Advocate for : appearing for PALLAVI SARKAR
           IAS AND 3 ORS



                                BEFORE
                HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                   ORDER

Date : 01.06.2023

Heard Mr. M.K. Choudhury, learned senior counsel, assisted by Mr. M. Khan, learned counsel for the petitioner. Also heard Ms. G. Hazarika, learned standing counsel for the Revenue Department, respondent no.1, Mr. S. Baruah, learned Govt. Advocate appearing for respondent nos.2 to 5, and Mr. M. Islam, learned counsel for the respondent no.6.

Argument is concluded.

Page No.# 4/4

Judgment reserved.

JUDGE

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