Sri Manash Sarma vs Smti. Maitreyee Sabhapandit
2022 Latest Caselaw 4451 Gua

                                                                        Page No.# 1/3

GAHC010239802019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Mat.App./15/2022

            SRI MANASH SARMA
            S/O- LATE MUKUNDA SARMA, R/O- FLAT NO. 102, BLOCK NO. A1,
            SANTIGRAM, HOUSING COMPLEX, BELTOLA CHARIALI JAYANAGAR,
            GUWAHATI- 781022, P.O. KHANAPARA, P.S. BASISTHA, DIST.- KAMRUP
            METRO, ASSAM AND AT PRESENT RESIDING AT NONG MALKI ROAD,
            SHILLONG- 793001, P.O. AND P.S. SHILLONG, EAST KHASI HILLS DISTRICT,
            MEGHALAYA.



            VERSUS

            SMTI. MAITREYEE SABHAPANDIT
            W/O- SRI MANASH SARMA, D/O- SRI HAREN SARMA, R/O- FLAT NO. 102,
            BLOCK NO. A1, SANTIGRAM, HOUSING COMPLEX, BELTOLA CHARIALI
            JAYANAGAR, GUWAHATI- 781022, P.O. KHANAPARA, P.S. BASISTHA, DIST.-
            KAMRUP METRO, ASSAM



Advocate for the Petitioner   : MR. L C DEY

Advocate for the Respondent : MS. P R MAHANTA




             Linked Case : I.A.(Civil)/2781/2022

            SRI MANASH SARMA
            S/O- LATE MUKUNDA SARMA
            R/O- FLAT NO. 102
            BLOCK NO. A1
                                                                      Page No.# 2/3

          SANTIGRAM
          HOUSING COMPLEX
          BELTOLA CHARIALI JAYANAGAR
          GUWAHATI- 781022
          P.O. KHANAPARA
          P.S. BASISTHA
          DIST.- KAMRUP METRO
          ASSAM AND AT PRESENTLY RESIDING AT HATHAT COLONY
          LABAN
          SHILLONG
          EAST KHASI HILLS DISTRICT
          MEGHALAYA.


          VERSUS

          SMTI. MAITREYEE SABHAPANDIT
          W/O- SRI MANASH SARMA
          D/O- SRI HAREN SARMA
          R/O- FLAT NO. 102
          BLOCK NO. A1
          SANTIGRAM
          HOUSING COMPLEX
          BELTOLA CHARIALI JAYANAGAR
          GUWAHATI- 781022
          P.O. KHANAPARA
          P.S. BASISTHA
          DIST.- KAMRUP METRO
          ASSAM


          ------------
          Advocate for : MR. N I KHAN
          Advocate for : appearing for SMTI. MAITREYEE SABHAPANDIT



                                 BEFORE
                      HONOURABLE THE CHIEF JUSTICE
                  HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 14.11.2022 [S. Saikia, J] In view of the Judgment and Order passed today (14.11.2022) in Page No.# 3/3

Mat. Appeal No. 15/2022, the present Interlocutory Application stands disposed of.

                      JUDGE               CHIEF JUSTICE



Comparing Assistant