Sujit Boro vs The State Of Assam And 5 Ors
2022 Latest Caselaw 4449 Gua

                                                           Page No.# 1/3

GAHC010183072022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/6086/2022

         SUJIT BORO
         S/O- TARUN BORO,
         VILLAGE- PAKRIGURI,
         P.O AND P.S- SALBARI,
         DIST- BAKSA, BTAD, ASSAM, PIN-781318



         VERSUS

         THE STATE OF ASSAM AND 5 ORS.
         REPRESENTED BY THE COMMISSIONER AND SECRETARY, GOVERNMENT
         OF ASSAM, PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT,
         DISPUR, GUWAHATI-6.


         2:THE BODOLAND TERRITORIAL COUNCIL
          REP BY ITS PRINCIPAL SECRETARY
         KOKRAJHAR
          P.O AND P.S- KOKRAJHAR (BTAD)
         ASSAM
          PIN-783370


         3:THE JOINT SECRETARY
          BODOLAND TERRITORIAL COUNCIL
         KOKRAJHAR
          P.O AND P.S- KOKRAJHAR
          DIST- KOKRAJHAR
          (BTAD)
         ASSAM
          PIN-783370
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            4:THE BLOCK DEVELOPMENT OFFICER
             BAKSA DEVELOPMENT BLOCK
             MUSHALPUR
             P.O AND P.S - MUSHALPUR
             DIST- BAKSA ( BTAD)
            ASSAM
             PIN-781373


            5:THE MCLA CUM CHAIRMAN
             MARKET AND FAIR
            TRADITIONAL
             RELIEF AND REHABILITATION DEPARTMENT
            BODOLAND TERRITORIAL COUNCIL
             C/O BLOCK DEVELOPMENT OFFICER
             BAKSA DEVELOPMENT BLOCK
             P.O AND P.S - MUSHALPUR
             DIST- BAKSA ( BTAD)
            ASSAM
             PIN-781373


            6:MD. SAHIDUL ISLAM
             S/O- AZIZUR RAHMAN
            VILLAGE AND P.O- AHOPA.
             P.S - MUSHALPUR
             DIST- BAKSA ( BTAD)
            ASSAM
             PIN-781373


            7:THE MARKET SETTLEMENT COMMITTEE
             BODOLAND TERRITORIAL COUNCIL
            KOKRAJHAR
             REP. BY BLOCK DEVELOPMENT OFFICER
             BAKSA DEVELOPMENT BLOCK
             P.O AND P.S - MUSHALPUR
             DIST- BAKSA ( BTAD)
            ASSAM
             PIN-78137


Advocate for the Petitioner   : MR. M A SHEIKH

Advocate for the Respondent : SC, BTC
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                                 BEFORE
               HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                    ORDER

Date : 14-11-2022

Heard Mr. MA Sheikh, learned counsel for the petitioner. Also heard Ms. N Borah, learned counsel for the respondent No. 1, Mr. P Nayak, learned counsel for the respondent Nos. 2, 3, 4, 5 and 7 and Mr. PKR Choudhury, learned counsel for the respondent No. 6.

Hearing concluded. Judgment reserved.

JUDGE

Comparing Assistant