National Insurance Company ... vs Md. Momin Khan And 5 Ors
2022 Latest Caselaw 1390 Gua

                                                         Page No.# 1/3

GAHC010093842019




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

         I.A.(Civil)/1202/2022

         NATIONAL INSURANCE COMPANY LIMITED
         REGISTERED HEAD OFFICE AT 3
         MIDDLETON STREET
         CALCUTTA- 700071
         REP. BY THE MANAGER
         GAUHATI REGIONAL OFFICE
         BHANGAGARH
         GUWAHATI- 781005.


          VERSUS

         MD. MOMIN KHAN AND 5 ORS
         S/O- MD. RASUL KHAN
         VILL.- NEW BALIBAT
         P.O.
         P.S. AND DIST.- JORHAT
         ASSAM
         PIN- 785001.

         2:SRI RAMJI PRASAD BORAI
         S/O- LATE DINANATH BORAI
         VILL.- WATIJOR NO. 2
          P.O. WATIJOR
          P.S. KHERANI
          DIST.- KARBI ANGLONG
         ASSAM
          PIN- 782446.
          3:SRI JOY RAM SINGH
         S/O- LATE RAM DULAR SINGH
         VILL.- WATIJOR NO. 2
          P.O. WATIJOR
          P.S. KHERANI
          DIST.- KARBI ANGLONG
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             ASSAM
             PIN- 782446.
             4:THE CHIEF GENERAL MANAGER
             M/S. UNITED INDIA INS. CO. LTD.

             GAUHATI REGIONAL OFFICE
             G.S. ROAD
             P.O. DISPUR
             DIST.- KAMRUP(M)
             GUWAHATI
             ASSAM.
             5:SYED ABU MANSUR MOINUDDIN
             S/O- LATE DINANATH BORAI
             VILL.- WATIJOR NO. 2
             P.O. WATIJOR
             P.S. KHERANI
             DIST.- KARBI ANGLONG
             ASSAM
             PIN- 782446.
             6:SYED NUR SAZZAD
             S/O- SYED ABU MANSUR MOINUDDIN
             R/O- FARMUD ALI PATH
             ROYAL ROAD
             WARD NO. 2
             P.O.
             P.S. AND DIST.- JORHAT
             ASSAM- 785001.
             ------------
             Advocate for : MS R D MAZUMDAR
             Advocate for : MR. R GOSWAMI appearing for MD. MOMIN KHAN AND 5 ORS


                                  BEFORE
                 HONOURABLE MR. JUSTICE HITESH KUMAR SARMA

                                       ORDER

27-04-2022

This interlocutory application is made for stay of the judgment and award dated 17-11-2018, passed by the learned Member, Motor Accident Claims Tribunal No. 2, Kamrup (M), Guwahati, in MAC Case No. 2546 of 2015. Heard Ms. R.D. Mozumdar, learned counsel representing the appellant/applicant and Ms. P. Borthakur, learned counsel representing the respondent No. 4.

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Considering the matter in its entirety it is directed that subject to deposit of 25% of the amount awarded vide the judgment and award dated 17-11-2018, passed by the learned Member, Motor Accident Claims Tribunal No. 2, Kamrup (M), Guwahati, in MAC Case No. 2546 of 2015, with the Registry of this Court, all further proceedings of the impugned judgment and award aforementioned shall remain stayed till the matter is listed in the third week of June, 2022. The interlocutory application stands disposed of accordingly.

JUDGE

Comparing Assistant