Asha Sethi vs Union Of India & Anr
2017 Latest Caselaw 5743 Del

Citation : 2017 Latest Caselaw 5743 Del
Judgement Date : 16 October, 2017

Delhi High Court

Asha Sethi vs Union Of India & Anr on 16 October, 2017

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                            Date of Decision: 16.10.2017
+     LPA 663/2017 & CM No.36993/2017 (stay)
      VIJAY LAXMI BAHL                                 ..... Appellant
                      Through:        Mr. Ankur Chhibber, Adv.
               versus
     UNION OF INDIA & ORS                             ..... Respondents

Through: Mr. Anurag Ahluwalia, CGSC with Ms. Surjeet Kaur (Ministry) for R-1. And connected matter: + LPA 665/2017 & CM No.37003/2017 (stay) CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SUNIL GAUR

MR. JUSTICE S. RAVINDRA BHAT (ORAL)

% The appeals are allowed. For detailed judgment, the decision dated 16.10.2017 in LPA No.663/2017 may be referred to.

S. RAVINDRA BHAT, J

SUNIL GAUR, J OCTOBER 16, 2017 kks

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