Citation : 2013 Latest Caselaw 5030 Del
Judgement Date : 31 October, 2013
* IN THE HIGH COURT OF DELHI AT NEW DELHI
RESERVED ON : 23rd October, 2013
DECIDED ON : 31st October, 2013
+ CRL.A.169/2004
MANOJ ..... Appellant
Through : Mr.S.S.Dahiya with Mr.L.K.Dahiya,
Advocates.
versus
STATE ..... Respondent
Through : Mr.Lovkesh Sawhney, APP.
CORAM:
MR. JUSTICE S.P.GARG
S.P.GARG, J.
The present appeal is allowed in terms of a detailed common
judgment delivered today which is placed in the file of
Crl.A.No.189/2004 titled Manish Vs. State .
(S.P.GARG) JUDGE October 31, 2013 sa
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