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Dilram Maheshwari vs State Of Chhattisgarh
2026 Latest Caselaw 495 Chatt

Citation : 2026 Latest Caselaw 495 Chatt
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Chattisgarh High Court

Dilram Maheshwari vs State Of Chhattisgarh on 14 March, 2026

                                                                  1




                                                                                                  NAFR

AVINASH
SHARMA
                                     HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally signed by

                                                   NATIONAL LOK ADALAT
AVINASH SHARMA
Date: 2026.03.16
10:45:27 +0530




                           Judge - Lok Adalat : Hon'ble Mr. Justice Amitendra Kishore Prasad
                                   Member - Lok Adalat : Mr. Apoorva Tripathi, Advocate.

                                                     WPS No. 1919 of 2020


                      1 - Dilram Maheshwari S/o Shri Tehalu Ram Maheshwari Aged About 58 Years
                      Occupation Service Posted As Senior Agriculture Development Officer At Block
                      Kansabel , Civil And Revenue District Jashpur Chhattisgarh.
                                                                                              ... Petitioner.


                                                              versus


                      1 - State Of Chhattisgarh Through Secretary, Agriculture And Bio - Technology
                      Department, Mahanadi Bhawan, Capital Complex, Mantralaya, Atal Nagar
                      Raipur               ,           District            Raipur             Chhattisgarh.


                      2 - Director Agriculture Directorate , Indrawati Bhawan, Capital Complex,
                      Mantralaya     ,    Atal   Nagar     Raipur     ,   District   Raipur   Chhattisgarh.


                      3 - Deputy Director Agriculture Jashpur , District Jashpur Chhattisgarh.


                      4 - Sub Divisional Officer Agriculture Patthalgaon District Jashpur Chhattisgarh.
                                                                                        ... Respondent(s).

(Cause-title taken from Case Information System)

For Petitioner : Shri Dilram Maheshwari, petitioner in person before this Court.

For State/Respondent : Shri Nitansh Kumar Jaiswal, Dy GA and Shri MR Bhagat, Deputy Director Agriculture Jashpur Nagar, District Jashpur C.G.

AWARD (Passed on 14/03/2026)

1. The present petition has been filed against the impugned order dated

20.02.2020 (Annexure P/1) whereby representation of the petitioner for

promotion has been rejected stating that nobody belonging to Scheduled

Castes category who is junior to petitioner has been promoted on the post

of Assistant Director Agriculture.

2. Today, both the parties filed compromise application stating that during the

pendency of this petition, the petitioner has been superannuated on

30.04.2024 and as such, he does not want to pursue this matter further.

3. In that view of the matter, nothing survives for adjudication and the Writ

Petition is disposed of as withdrawn.

4. A copy of this compromise/docket arrived at by the parties be made part of

this record.

                     Sd/-                                      Sd/-
          (Amitendra Kishore Prasad)                 (Apoorva Tripathi)
            Judge - Lok Adalat                     Member - Lok Adalat
      High Court of Chhattisgarh                High Court of Chhattisgarh



      Avinash
 

 
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