Pardeshi Yadav vs The State Of Chhattisgarh
2025 Latest Caselaw 4612 Chatt

Chattisgarh High Court

Pardeshi Yadav vs The State Of Chhattisgarh on 23 September, 2025

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                    HIGH COURT OF CHHATTISGARH AT BILASPUR

                                          CRA No. 313 of 2016

                       Pardeshi Yadav versus The State of Chhattisgarh


                                              Order Sheet


23/09/2025

Mr. Amit Kumar Sahu, Advocate appears on behalf of Mr. Rajkumar Pali, counsel for the appellant.

Ms. Sunita Sahu, P.L. for the State.

Arguments heard.

Reserved for judgment.

                                   Sd/-                                    Sd/-

                               (Rajani Dubey)             (Amitendra Kishore Prasad)
                                    Judge                                 Judge




       Ruchi

RUCHI YADAV Digitally signed by RUCHI YADAV