Rasida Bano vs Mohd. Amin And 4 Others
2025 Latest Caselaw 4611 Chatt

Chattisgarh High Court

Rasida Bano vs Mohd. Amin And 4 Others on 23 September, 2025

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                HIGH COURT OF CHHATTISGARH AT BILASPUR

                                        FAM No. 35 of 2017

                   Rasida Bano versus Mohd. Amin and others


                                            Order Sheet


23/09/2025                       Mr. G.M. Hasan, counsel for the appellant.

                                 Mr. Vinod Deshmukh along with Ms. Azka Alam,
                      counsel for the respondent.

Mr. Ali Asgar, counsel appears as Amicus Curie.

Arguments heard.

Reserved for judgment.

                                 Sd/-                             Sd/-

                          (Rajani Dubey)               (Amitendra Kishore Prasad)
                                  Judge                              Judge




    Ruchi

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