M/S A.K.R. Transport Managing Partner ... vs M/S Kamakshi Shipping Managing Partner ...
2025 Latest Caselaw 4555 Chatt

Chattisgarh High Court

M/S A.K.R. Transport Managing Partner ... vs M/S Kamakshi Shipping Managing Partner ... on 18 September, 2025

                                      1/1




             HIGH COURT OF CHHATTISGARH AT BILASPUR

                           ACQA No. 158 of 2024

  M/S A.K.R. TRANSPORT versus M/S KAMAKSHI SHIPPING MANAGING
                          PARTNER M.V. RAMAIYA

    ACQA No. 160/2024, ACQA No. 153/2024 & ACQA No. 159/2024


                                    Order Sheet




18/09/2025          Mr. Jitendra Nath Nande, counsel for the appellant.

                    Mr. Atul Kesharwani, counsel for the respondent.

Learned counsel for the appellant(s) is directed to prepare and

submit a detailed chart showing the details of bounced cheque numbers

and filing of relevant complaint case numbers and appellate case

numbers along with the dates of judgment(s).

List the case in the week commencing 13th October, 2025.

Sd/-

(Sanjay Kumar Jaiswal) Judge Rao