Citation : 2025 Latest Caselaw 4553 Chatt
Judgement Date : 18 September, 2025
1
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
ACQA No. 347 of 2023
Chandrika Prasad Baghel S/o. Shri Konda Baghel, Aged About 48 Years
Village Junwani Kala, Post Khedha PS Nandghat Chowki Maro Tahsil
PRASHANT
DEWANGAN Navagarh, District - Raipur, Chhattisgarh.
... Appellant
Digitally signed
by PRASHANT
DEWANGAN
Date:
versus
2025.09.19
10:28:03 +0530
1 - State Of Chhattisgarh Through Police Station Khamtrai, District - Raipur,
Chhattisgarh.
2 - Kirti Banjare @ Kirti Baghel, W/o. Late Kamal Prasad Baghel, Aged About
32 Years R/o. Village - Harshit Vihar Colony Urkura Ward No.16 PS Khamtrai,
District - Raipur, Chhattisgarh.
... Respondents
For Appellant : None
For State/Respondent No.1: Mr. Atanu Ghosh, Dy. G.A.
DB: Hon'ble Shri Justice Sanjay S. Agrawal & Hon'ble Shri Justice Sanjay Kumar Jaiswal
Judgment on Board 18/09/2025
1. No one appears nor any representation is made on behalf of the appellant even when the case is called in the second round of hearing.
2. In the above circumstances, in absence of any representation, this Court is left with no other option but to dismiss this appeal for non- prosecution.
3. Accordingly, this appeal is dismissed for non-prosecution.
Sd/- Sd/-
(Sanjay S. Agrawal) (Sanjay Kumar Jaiswal)
JUDGE JUDGE
Prashant
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