State Of Chhattisgarh vs Vijay Chouhan
2025 Latest Caselaw 4489 Chatt

Chattisgarh High Court

State Of Chhattisgarh vs Vijay Chouhan on 16 September, 2025

                                        1

                                            Digitally
                                            signed by
                                            BHOLA
                                   BHOLA NATH
                                   NATH   KHATAI
                                   KHATAI Date:
                                          2025.09.17
                                            12:52:35
                                            +0530




                                                                   NAFR

           HIGH COURT OF CHHATTISGARH AT BILASPUR


                        CRMP No. 2458 of 2024

1 - State Of Chhattisgarh Through The Station House Officer, Police
Station House Daungi, District Balod, Chhattisgarh.
                                                        ... Petitioner(s)
                                   versus
1 - Vijay Chouhan S/o Late Akshayvar Chouhan Aged About 40 Years
R/o Aawas Para, Daundi, PS-Daundi, District Balod, Chhattisgarh.
                                                        ... Respondent(s)

For Petitioner(s) : Ms. Pragya Pandey, Dy. Govt. Advocate For Respondent(s) : None

Hon'ble Shri Justice Sanjay Kumar Jaiswal

Order On Board

16/09/2025

1. This CRMP under Section 419(3) of BNSS has been filed seeking for grant of leave to appeal against the judgment dated 04.01.2024 passed by the learned JMFC, Dallirajhara, District Balod (CG) in Criminal Case No.890/2021 whereby the respondent has been acquitted of the charge under Sections 294, 506, 323, 427 of IPC.

2. Learned counsel for petitioner/State seeks permission of this Court to withdraw the CRMP with liberty to challenge the impugned order of acquittal before an appropriate forum.

3. As prayed for, permission is granted.

4. Accordingly, the present CRMP stands dismissed as withdrawn with the aforesaid liberty.

Sd/-

(Sanjay Kumar Jaiswal) JUDGE Khatai