State Of Chhattisgarh vs Rajeshwar Ram
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Chattisgarh High Court

State Of Chhattisgarh vs Rajeshwar Ram on 15 September, 2025

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                            HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                ACQA No. 83 of 2018

                                 STATE OF CHHATTISGARH versus RAJESHWAR RAM
                                                    Order Sheet


                    15/09/2025           Heard Shri Deepak Kumar Singh, Panel Lawyer for

                                  the Appellant/State as well as Shri J.K. Saxena, counsel for
SUNITA
GOSWAMI                           the Respondent.

As per the direction issued by this Court on

01.08.2025, the Respondent-Rajeshwar Ram has appeared

in person, who has been identified by his Counsel.

With the consent of learned counsel appearing for the

parties, the matter is heard finally.

Judgment passed separately.

                                           Sd/-                                Sd/-
                                    (Bibhu Datta Guru)                    (Ramesh Sinha)
                                         Judge                             Chief Justice



                   sunita