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Anita Prajapati vs Uday Kumar
2025 Latest Caselaw 4371 Chatt

Citation : 2025 Latest Caselaw 4371 Chatt
Judgement Date : 10 September, 2025

Chattisgarh High Court

Anita Prajapati vs Uday Kumar on 10 September, 2025

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                       HIGH COURT OF CHHATTISGARH AT BILASPUR
         Digitally
VISHAKHA signed by
BEOHAR   VISHAKHA
         BEOHAR                       FA(MAT) No. 425 of 2024
                            ANITA PRAJAPATI versus UDAY KUMAR

                                           Order Sheet


       10/09/2025         Mr. Abhinav Dubey, Counsel for the appellant.
                          Dr. Sudeep Agrawal, Counsel for the respondent.

After hearing learned counsel for the parties, we are inclined to explore the possibility of amicable settlement between the parties through mediation proceedings.

The parties may appear before this Court on 27.10.2025. List this case on 27.10.2025.

In the meanwhile, both the parties are directed to file their affidavits showing their income and movable and immovable properties held by them in pursuance of the judgment passed by the Hon'ble Supreme Court in the case of Rajnesh Vs. Neha reported in 2021 AIR 569 SC.

                               Sd/-                    Sd/-
                          (Rajani Dubey)            (Amitendra Kishore Prasad)
                              Judge                          Judge


          Vishakha
 

 
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