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Balsai Ram vs State Of Chhattisgarh
2025 Latest Caselaw 2295 Chatt

Citation : 2025 Latest Caselaw 2295 Chatt
Judgement Date : 5 March, 2025

Chattisgarh High Court

Balsai Ram vs State Of Chhattisgarh on 5 March, 2025

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                             HIGH COURT OF CHHATTISGARH AT BILASPUR
          Digitally signed
          by PRAKASH
          KUMAR
PRAKASH
KUMAR
          Date:
          2025.03.06                           CRR No. 56 of 2011
          14:21:11
          +0530
                                 BALSAI RAM versus STATE OF CHHATTISGARH

                                                   Order Sheet



                    05/03/2025         Mr. Neeraj Mehta, Counsel for the applicant.
                                       Ms. Smita Jha, Panel Lawyer for the State/respondent.

Heard the arguments. The matter is reserved for orders/judgment.

Sd/-

(Radhakishan Agrawal) Judge

Prakash

 
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