Keshbo (Died) Through Legal Heirs vs Tejram
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Chattisgarh High Court

Keshbo (Died) Through Legal Heirs vs Tejram on 17 June, 2025

                                HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                   SA No. 318 of 2011


                                   Keshbo (Died) Through Legal Heirs versus TEJRAM




      17.06.2025          Mr. Rajeev Shrivastava, Sr. Advocate with Mr. Dhani Ram Patel and

                      Ms. Kajal Chandra, counsel for the appellant.

                          Mr. Ajay Kumrani, Panel Lawyer for the State.

                          Heard.

                          Reserved for judgment.

                          The Respondents though served chosen not to appear before this

Court, they are at liberty to submit written synopsis.

d/- Sd/-

(Narendra Kumar Vyas) KISHORE KUMAR JUDGE DESHMUKH

Deshmukh