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Ramnarayan Sahu vs State Of Chhattisgarh
2025 Latest Caselaw 1257 Chatt

Citation : 2025 Latest Caselaw 1257 Chatt
Judgement Date : 16 January, 2025

Chattisgarh High Court

Ramnarayan Sahu vs State Of Chhattisgarh on 16 January, 2025

2025:CGHC:2743-DB

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 1504 of 2024 RAMNARAYAN SAHU versus STATE OF CHHATTISGARH

Order Sheet

16/01/2025 Mr. Anil Kumar Gulati, Advocate for the appellant.

Mr. Shashank Thakur, Deputy A.G. for the State.

Today, the matter is listed for hearing on I.A. No. 01/2024, application for suspension of sentence and grant of bail to the appellant. However, with the consent of learned counsel for the parties, the appeal itself is heard finally.

Judgment has been passed separately.

                                          Sd/-                                 Sd/-
                               (Ravindra Kumar Agrawal)                   (Ramesh Sinha)
                                         Judge                              Chief Justice




Digitally
signed by
VEDPRAKASH
DEWANGAN
             ved
 

 
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