Union Of India vs Bhola Prasad Agrawal
2022 Latest Caselaw 5607 Chatt

Citation : 2022 Latest Caselaw 5607 Chatt
Judgement Date : 7 September, 2022

Chattisgarh High Court

Union Of India vs Bhola Prasad Agrawal on 7 September, 2022

           HIGH COURT OF CHHATTISGARH, BILASPUR
                               Order Sheet
                          ARBA No. 15 of 2022
       Union of India Versus Bhola Prasad Agrawal & Another



07/09/2022         Mr. Ramakant Mishra, Assistant Solicitor General for the
             petitioner/Union of India.

                   Mr. Abhishek Vinod Deshmukh and Mr. Anurag Singh,
             counsel for respondent No.1.

Mr. Rahul Jha, Government Advocate for the State/respondent No.2.

With the consent of counsel for both the parties, this matter is heard finally and reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Vasant

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