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P. K. Ray vs State Of Chhattisgarh
2022 Latest Caselaw 5526 Chatt

Citation : 2022 Latest Caselaw 5526 Chatt
Judgement Date : 5 September, 2022

Chattisgarh High Court

P. K. Ray vs State Of Chhattisgarh on 5 September, 2022

              HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                           Writ Petition (L) No.136 of 2016

            P.K. Ray and another versus State of Chhattisgarh and others




5.9.2022

At the time of authoring judgment of this petition, it appeared that hearing of the parties on some of the points is essential.

Therefore, list this petition for further hearing on 9th September, 2022.

Sd/-

(Arvind Singh Chandel) Judge

Gopal

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P. K. Ray vs State Of Chhattisgarh
2022 Latest Caselaw 5526 Chatt

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P. K. Ray vs State Of Chhattisgarh2022 Latest Caselaw 5526 Chatt

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P. K. Ray vs State Of Chhattisgarh
2022 Latest Caselaw 5526 Chatt