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Jaichand (Dead) Through Lrs. (I) ... vs Sahnulal
2022 Latest Caselaw 3867 Chatt

Citation : 2022 Latest Caselaw 3867 Chatt
Judgement Date : 17 June, 2022

Chattisgarh High Court
Jaichand (Dead) Through Lrs. (I) ... vs Sahnulal on 17 June, 2022
                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                 Review Petition No.136 of 2021

                   Jaichand (dead) through LRs and others Versus Sahnulal

       SB
       Hon'ble Shri Justice Sanjay K. Agrawal


             4

       17/06/2022 Mr. H.S. Patel, counsel for the petitioners.

                     Heard.

                     Case of the review petitioners is, Balakram (respondent No.2 /

defendant No.2 in second appeal) died on 9-5-2016, whereas judgment in second appeal was delivered on 23-3-2021 without the LRs of Balakram being brought on record, though Balakram was duly represented before the Court at the time when the judgment was delivered on 23-3-2021.

Mr. Sudeep Verma, Advocate, is appointed as amicus to assist the Court. One set of review petition be supplied to him by counsel for the petitioners.

List in the next week.

Sd/-

(Sanjay K. Agrawal) Judge

Soma

 
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