Lekhram Sahu vs State Of Chhattisgarh
2022 Latest Caselaw 3794 Chatt

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               HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                              WA No. 27 of 2021
             Lekhram Sahu Versus State of Chhattisgarh & Others

                                 WA/28/2021



15.06.2022       Heard Mr. N.K. Chaterjee, Mr. Nasimuddin Ansari and

             Mr. Jhanendra Kumar Mahilang, learned counsel for the

             appellants. Also heard Mr. H.S. Ahluwalia, learned Deputy

             Government Advocate, appearing for respondent No.1, Mr. C.

Jayant K. Rao, learned counsel, appearing for respondent No.3

and Mr. Keshav Prasad Gupta, learned Central Government

counsel, appearing for respondent No.4.

None for respondent No.2.

On the request of learned counsel for the parties, cases are

heard finally.

Arguments concluded.

Reserved for judgment.

                      Sd/-                                Sd/-
              (Arup Kumar Goswami)                (Parth Prateem Sahu)
    Anu
                  Chief Justice                            Judge