Chattisgarh High Court
Tulsi Mahila Saw Sahayata Samuh ... vs State Of Chhattisgarh on 26 July, 2022
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
Writ Appeal No. 401 of 2022
1. Tulsi Mahila Saw Sahayata Samuh Block Kartala District Korba,
Chhattisgarh, Through Its President Smt. Dilmat Bai W/o Ajambar
Singh, Aged About 45 Years, R/o At/post Pidiya, Tahsil And Block
Kartala, District Korba (C.G.)
2. Jai Chhattisgarh Mahatari Mahila Saw Sahayata Samuh, Jarve,
Kartala Block Kartala District Korba (C.G.) Through Its President
Smjt. Jamuna Bai W/o Ashok Kumar Kanwar, Aged About 39 Years,
R/o Village Sohagpur, Kalmibhanta, Sohagpur, District Korba (C.G.)
3. Maa Durga Saw Sahayata Samuh, Parivahan Nagar District Korba
(C.G.) Through Its President Smt. Ranjita Divya, W/o Dilip Kumar
Divya Aged About 37 Years, R/o Pali, District Korba (C.G.)
4. Mahila Sakh Samuh, New Risda Bhadrapara Block Korba, District
Korba (C.G.) Through Its President Smt. Rambai Patel W/o
Ghanshyam Patel Aged About 61 Years, R/o Ward No. 26 House
No. 32 Naya Risda, Bhadrapara, Balco Nagar, District Korba (C.G.)
5. Nav Jagrit Swa Sahayata Samuh Barpali Block Korba District
Korba (C.G.), Through Its President Smt. Amrika Bai Binjhwar, W/o
Rajendra Binjhwar Aged About 41 Years R/o House No. 218 Ward
No. 8 Barpali, Kartala, District Korba (C.G.)
6. Maa Tulsi Mahila Saw Sahayata Samuh Dhodhipara A.B. Vaip
Colony District Korba (C.G.), Through Its President Smt. Harbai
Yadav W/o Mahesh Ram Yadav, Aged About 49 Years, R/o
Dhodhipara, Vaip Colony Block Kartala, District Korba (C.G.)
7. Jai Maa Piprani Saw Sahayata Samuh, Kartala Block Kartala,
District Korba Chhattisgarh, Through Its President Smt. Savita Bai
D/o Pyarelal Aged About 38 Years, R/o At Post Dadarkala, P.S.,
Block Kartala District Korba (C.G.)
8. Shakuntala Swa Sahayata Samuh Kartala Block Kartala, District
Korba (C.G.) Through Its President Smt. Pankunwar Kanwar W/o
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Babulal, Aged About 63 Years R/o At/post Patiyapali, P.S./block
Kartala, District Korba (C.G.)
9. Sarwamangla Swa Sahayata Samuh, Shubas Block Korba, District
Korba (C.G.) Through Its President Smt. Daya Yadav W/o Badum
Lal Yadav Aged About 64 Years, R/o Ward No. 25 Near Pawan Gas
Agency, Korba, District Korba (C.G.)
10. Maa Gaytri Saw Sahayata Samuh, Tuman Block Kartala, District
Korba Chhattisgarh Through Its President Gayatri Devi Goshwami,
D/o Dashrath Giri Goshwami, Aged About 54 Years R/o Tuman 07,
House No. 126, P.S. Tuman, District Korba (C.G.)
11. Jai Maa Palari Saw Sahayata Samuh Tuman Block Kartala, District
Korba (C.G.) Through Its President Smt. Bijama Bai Khairvar, D/o
Dayal Prasad Aged About 38 Years R/o House No. 5, Chorabhata,
P.S. Dangama, District Korba (C.G.)
12. Durga Saw Sahayata Samuh, Budhawari Samudaik Bhawan Ke
Pass Korba District Korba, Chhattisgarh, Through Its President
Smt. Sakuntala Bai Thakur W/o Srawan Kumar Thakur Aged About
50 Years, R/o Behind Noori Maszid Aara Machine Cseb Korba,
District Korba (C.G.)
13. Asha Swa Sahayata Samuh Chainpur Rampur Block Rampur,
District Korba Chhattisgarh Through Its President Smt. Savita Patel
D/o Dayal Prasad, Aged About 34 Years R/o Binjhakot, Gram
Panchayat Chainpur, P.S. And Block Rampur, District Korba (C.G.)
14. Ganga Mahila Saw Sahayata Samuh, Katghora District Korba
(C.G.) Through Its President Smt. Ravikumari, W/o Rajkumar Aged
About 47 Years, R/o Bakimongra Katghora, District Korba (C.G.)
15. Sai Baba Swa Sahayata Samuh , Jarve Kartala Block Kartala,
District Korba (C.G.) Through Its President Smt. Ahilya Bai W/o
Harnaryan Aged About 38 Years R/o At/post Jarve, District Korba
(C.G.)
---- Appellants
Versus
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1. State of Chhattisgarh, Principal Secretary, Women & Child
Development Department Mantralaya, Mahanadi Bhawan, Atal
Nagar, Nawa Raipur, District Raipur (C.G.)
2. Union of India, Through The Secretary, Women & Child
Development, Shastri Bhawan New Delhi 110001
3. Collector Korba, District Korba (C.G.)
4. Chid Development Project Officer Integrated Women and Child
Development Project Kartala, District Korba (C.G.)
---- Respondents
(Cause-title taken from Case Information System)
For Appellants : Ms. Maya Chaturvijani, Advocate.
For Respondents No. 1, 3 & 4 : Mr. Gagan Tiwari, Deputy
Government Advocate.
For Respondent No. 2 : Mr. Ramakant Mishra, Assistant
Solicitor General.
Hon'ble Shri Arup Kumar Goswami, Chief Justice
Hon'ble Shri Justice Parth Prateem Sahu, Judge
Judgment on Board
Per Arup Kumar Goswami, Chief Justice
26.07.2022
Heard Ms. Maya Chaturvijani, learned counsel for the appellants.
Also heard Mr. Gagan Tiwari, learned Deputy Government Advocate,
appearing for respondents No. 1, 3 & 4 and Mr. Ramakant Mishra,
learned Assistant Solicitor General, appearing for respondent No. 2.
2. This writ appeal is filed against an order dated 28.04.2022 passed
by the learned Single Judge in Writ Petition (C) Nos. 153 of 2022, 173 of
2022, 172 of 2022, 133 of 2022, 136 of 2022, 157 of 2022, 120 of 2022,
169 of 2022, 156 of 2022, 137 of 2022, 159 of 2022, 118 of 2022, 194 of
2022, 166 of 2022 & 109 of 2022.
3. At the outset, Mr. Tiwari submits that the appeal is not maintainable
in the present form as one appeal cannot be entertained against the
order passed in a number of writ petitions though a common order may
have been passed and an appeal has to be preferred against a specific
writ petition.
4. We see substance in the argument of Mr. Tiwari.
5. Accordingly, we do not entertain this appeal. However, it will be
open for the writ petitioners in the aforesaid writ petitions to file separate
appeals, if so advised.
6. All IAs stands disposed of.
Sd/- Sd/-
(Arup Kumar Goswami) (Parth Prateem Sahu)
Chief Justice Judge
Brijmohan
