Ntpc Limited vs State Of Chhattisgarh
2022 Latest Caselaw 4459 Chatt

Citation : 2022 Latest Caselaw 4459 Chatt
Judgement Date : 13 July, 2022

Chattisgarh High Court

Ntpc Limited vs State Of Chhattisgarh on 13 July, 2022

              HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                                FAM No. 149 of 2016
                      Ntpc Limited Versus State Of Chhattisgarh
                                        WITH
                                  FAM No.150/2016




       13.07.2022         Dr. N. K. Shukla, Senior Adv. with Mr. B. D. Guru & Mr.
                    Anuroop Panda, Counsel for the appellant.
                          Mr. Lalit Jangde, GA for the respondents No.1 & 2.

Mr. Mukesh Sharma, Counsel for the respondent No.3. Arguments heard.

Case is reserved for judgment.

                            Sd/-                                    Sd/-
                       (Goutam Bhaduri)                    (Deepak Kumar Tiwari)
                            Judge                                 Judge




Ajay

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