Manharan And Others vs State Of Chhattisgarh
2022 Latest Caselaw 7273 Chatt

Citation : 2022 Latest Caselaw 7273 Chatt
Judgement Date : 3 December, 2022

Chattisgarh High Court

Manharan And Others vs State Of Chhattisgarh on 3 December, 2022

                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet
                                  CRA No. 1030 of 2002
                     Manharan And Others Versus State Of Chhattisgarh



            7-3-12




3-12-2022

Mrs. Savita Tiwari, counsel for the appellant.

Mr. Himanshu Sharma, PL for the State. Arguments heard. Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) Judge

Raju

Download the LatestLaws.com Mobile App