Jk Jm Constructions (P) Ltd And Ors vs Ghanshyam Sarda
2026 Latest Caselaw 4131 Cal/2

Citation : 2026 Latest Caselaw 4131 Cal/2
Judgement Date : 13 May, 2026

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Calcutta High Court

Jk Jm Constructions (P) Ltd And Ors vs Ghanshyam Sarda on 13 May, 2026

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

                                   ORDER SHEET

OD-7
                       IN THE HIGH COURT AT CALCUTTA
                        CIVIL APPELLATE JURISDICTION
                                ORIGINAL SIDE


                                 APO/514/2017

                    IA NO: GA/1/2017 (Old No: GA/994/2017)

                   JK JM CONSTRUCTIONS (P) LTD AND ORS.
                                   VS
                            GHANSHYAM SARDA


BEFORE:
THE HON'BLE JUSTICE SABYASACHI BHATTACHARYYA

-AND-

THE HON'BLE JUSTICE BISWAROOP CHOWDHURY Date: May 13, 2026.

The Court:- None appears for the parties at the time of call. Let the

matter stand adjourned for the day.

(SABYASACHI BHATTACHARYYA, J.)

(BISWAROOP CHOWDHURY, J.)

S. A. AR (CR)

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