Citation : 2026 Latest Caselaw 4125 Cal/2
Judgement Date : 13 May, 2026
ORDER SHEET
OD-27
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
APDT/29/2025
WITH
CS-COM/408/2024
IA NO: GA-COM/1/2025
SOMABRATA MANDAL
VS
FOX AND MANDAL AND ORS.
BEFORE:
THE HON'BLE JUSTICE SABYASACHI BHATTACHARYYA
-AND-
THE HON'BLE JUSTICE BISWAROOP CHOWDHURY Date: May 13, 2026.
The Court:- None appears for the parties at the time of call. Let the
matter stand adjourned for the day.
(SABYASACHI BHATTACHARYYA, J.)
(BISWAROOP CHOWDHURY, J.)
S. A. AR (CR)
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