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Shri Jaichandlal Ashok Kumar & Company ... vs Nawab Yossuf & Anr
2025 Latest Caselaw 2681 Cal/2

Citation : 2025 Latest Caselaw 2681 Cal/2
Judgement Date : 19 September, 2025

Calcutta High Court

Shri Jaichandlal Ashok Kumar & Company ... vs Nawab Yossuf & Anr on 19 September, 2025

Author: Shampa Sarkar
Bench: Shampa Sarkar
OD -6 & 7
                              ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                             IA NO. GA/4/2023
                               In EC/125/2015
            SHRI JAICHANDLAL ASHOK KUMAR & COMPANY PVT. LTD.
                                      Vs
                           NAWAB YOSSUF & ANR.

                             IA NO. GA/5/2024
                              In EC/125/2015
            SHRI JAICHANDLAL ASHOK KUMAR & COMPANY PVT. LTD.
                                     Vs
                           NAWAB YOSSUF & ANR.

  BEFORE:
  The Hon'ble JUSTICE SHAMPA SARKAR

Date: 19th September, 2025.

Appearance:

Mr. Surojit Nath Mitra, Sr.Adv.

Mr. Rajarshi Datta, Adv. Mr. Deepak Kr. Jain, Adv. Mr. Sarbojit Mukherjee, Adv. Mr. Abhisek Dutta, Adv. .... for the decree-holder Mr. Abhrajit Mitra, Sr. Adv. Mr. Sarbapriya Mukherjee, Adv.

Mr. B. Kumar, Adv.

Mr. I. Basu, Adv.

...for the petitioner

Ms. Piyali Sengupta, Adv. Mr. Paroma Sengupta, Adv.

...for KMC Mr. Debnath Ghosh, Sr. Adv. Ms. Sananda Ganguly, Adv.

...for the legal heir of judgment-debtor no. 1

The Court: Mr. Surojit Nath Mitra, learned senior advocate for the

decree holder concludes his submissions in respect of IA GA 4 of 2023 and IA

GA 5 of 2024.

Mr. Ghosh, learned senior advocate shall make his submissions on

the next date.

Let these matters appear on 24th September, 2025 at 12.30 P.M.

(SHAMPA SARKAR, J.) TR/

 
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