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Sudipta Mukherjee vs Paramitamukherjee
2025 Latest Caselaw 2338 Cal/2

Citation : 2025 Latest Caselaw 2338 Cal/2
Judgement Date : 1 September, 2025

Calcutta High Court

Sudipta Mukherjee vs Paramitamukherjee on 1 September, 2025

Author: Sugato Majumdar
Bench: Sugato Majumdar
O-34
                        IN THE HIGH COURT AT CALCUTTA
                       Testamentary and Intestate Jurisdiction
                                 ORIGINAL SIDE


                                    TS/23/2018

                              IN THE GOODS OF:
                              RITA MUKHERJEE @
                         CHHANDA MUKHERJEE (DECED)
                                    -AND-
                             SUDIPTA MUKHERJEE
                                     -VS-
                            PARAMITAMUKHERJEE

BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR

Date: 1st September, 2025.

APPEARANCE:

Mr. Aniruddha Mitra, Sr. Adv. Mr. Lalratan Mandal, Adv.

...for the petitioner

Mr. Shuvasish Sengupta, Adv. Mr. Soumyajit Mishra, Adv.

The Court: Argument is concluded.

Reserved for Judgment.

(SUGATO MAJUMDAR, J.)

S. A. AR(CR)

 
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