Debjyoti Basu And Ors vs Samir Desai And Anr
2025 Latest Caselaw 1798 Cal/2

Calcutta High Court

Debjyoti Basu And Ors vs Samir Desai And Anr on 17 June, 2025

        ORDER                                                    OD - 16

                    IN THE HIGH COURT AT CALCUTTA
                 ORIDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                               EC/71/2024
                          DEBJYOTI BASU AND ORS.
                                    VS
                           SAMIR DESAI AND ANR.


BEFORE :
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 17th June, 2025.

Appearance:

Ms. Ajeya Chowdhury, Adv. Mr. Chandan Kumar Lal, Adv. Mr. Parashar Baidya, Adv.

...for decree-holder Mr. S. N. Dutta, Adv.

Mr. Pramit Chakraborty, Adv.

... for judgment debtor.

The Court: Learned Advocates for the parties are present.

Learned Advocates pray for time to sit for discussion regarding the

settlement.

Let this matter appear on 1st July, 2025.

(BISWAROOP CHOWDHURY, J.)

JM