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Veikle Grain Ltd vs Vijaywargi Pulses And Grains Agency ...
2025 Latest Caselaw 1786 Cal/2

Citation : 2025 Latest Caselaw 1786 Cal/2
Judgement Date : 16 June, 2025

Calcutta High Court

Veikle Grain Ltd vs Vijaywargi Pulses And Grains Agency ... on 16 June, 2025

Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OIPD-17

                      IN THE HIGH COURT AT CALCUTTA
                                  ORIGINAL SIDE
                      (Intellectual Property Rights Division)

                               IA NO. GA/2/2024
                                In EC/113/2019

                           VEIKLE GRAIN LTD.
                                  Vs
             VIJAYWARGI PULSES AND GRAINS AGENCY PVT. LTD.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th June, 2025.

Appearance:

Mr.Debdatta Ray Chaudhury, Adv.

...for the petitioner

Mr. Aritra basu, Adv. Mr. Pintu Ghosh, Adv. ...for the judgment-debtor

Mr. Bhaskar Mukherjee, Adv.

Mr. D. Duta, Adv.

...for HDFC Bank

The Court: As prayed for by both the parites, let this matter appear on

25th June, 2025.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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