Dalgreen Agro Pvt. Ltd vs Shaikh Asadur Rahman & Ors
2025 Latest Caselaw 214 Cal/2

Calcutta High Court

Dalgreen Agro Pvt. Ltd vs Shaikh Asadur Rahman & Ors on 1 July, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

                                                                                  2023:CHC-OS:3130

OD15
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE
                                 IA NO. GA/9/2024
                                   In CS/58/2016
                             DALGREEN AGRO PVT. LTD.
                                         Vs
                          SHAIKH ASADUR RAHMAN & ORS

   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date 1st July, 2025.

APPEARANCE:

Mr. Anirban Ray, Sr.Adv.

Mr. Jayanta Sengupta,Adv.

Mr. Pratik Shanu,Adv.,Adv.

...for the plaintiff.

The Court:- None appears for the applicant. This is an application filed

by the intervener praying for making the applicant a party in the suit.

Affidavit-in-opposition is filed wherefrom it is discernible that the suit

was decreed in terms of the judgment dated 15.5.2023.

The application, namely GA No. 9 of 2024 is misconceived and thus

stands dismissed.

(SUGATO MAJUMDAR, J.)

S.Chandra