Md. Issa Hussain vs The Kolkata Municipal
2025 Latest Caselaw 980 Cal/2

Calcutta High Court

Md. Issa Hussain vs The Kolkata Municipal on 30 January, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

OD -23
                                   APOT/191/2024
                                  IA No.GA/1/2024
                                     GA/2/2024

                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                               ORIGINAL SIDE

                                          MD. ISSA HUSSAIN
                                                 -Versus-
                                          THE KOLKATA MUNICIPAL
                                          CORPORATION AND ORS.

BEFORE :
THE HON'BLE JUSTICE DEBANGSU BASAK

And THE HON'BLE JUSTICE MD. SHABBAR RASHIDI Date : 30th January, 2025.

Appearance :

Mr. Raghunath Chakraborty, Adv.

Ms. Mohana Das, Adv.

..for the appellant.

Mr. Alak Kumar Ghosh, Adv.

Mr. Gopal Chandra Das, Adv.

..for the KMC.

Mr. D. Mukherjee, Adv.

Ms. Kalpita Paul, Adv.

..for the State.

The Court : IA No.GA/2/2024 is an application seeking condonation of

delay in making and filing the appeal.

Learned advocate appearing for the appellant submits that the appeal

was filed after obtaining leave to file the same without certified copy. He submits

that subsequently certified copy of the impugned order was obtained and filed in

the department. Technically he submits that there is a delay which be condoned.

Corporation is represented.

Appeal was allowed to be filed without the certified copy.

Certified copy was applied for within time. Subsequent to the obtaining of

the certified copy, it was filed in the department.

For the ends of justice, causes shown are accepted as sufficient and delay

in filing the appeal is condoned.

IA No.GA/2/2024 is accordingly allowed.

IA No.GA/1/2024 is an application seeking appropriate orders with regard

to the impugned judgment and order dated April 12, 2024.

The appellant will prepare informal paper b9ook incorporating therein all

papers used before the learned Single Judge.

List the appeal in the monthly list of March, 2025.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

A/s.