Bhanwari Lal Jain vs Rkd Infrastructure Pvt Ltd
2025 Latest Caselaw 3289 Cal/2

Calcutta High Court

Bhanwari Lal Jain vs Rkd Infrastructure Pvt Ltd on 9 December, 2025

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-1


                     In the High Court at Calcutta
                         Commercial Division
                            Original Side
                          EC-COM/519/2024
                         BHANWARI LAL JAIN.
                                VS
                    RKD INFRASTRUCTURE PVT LTD.

BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY

Date : 9th December, 2025.

APPEARANCE:

Ms. Sanchari Chakraborty, Adv. Ms. Akanksha Chowdhury, Adv.

For the decree-holder Mr. Parashar Baidya, Adv.

Mr. Binay Shaw, Adv.

For judgment-debtor.

The Court:- The last order dated November 18, 2025 speaks for itself.

Learned Advocate Ms. Akanksha Chowdhury, appearing for the plaintiff decree-holder submits that there has been no default till now, payment is being made by the judgment-debtor.

Mr. Parashar Baidya, learned Advocate appears for the judgment-debtor.

The matter shall appear under the heading 'To Be Mentioned' for further consideration on January 7, 2026.

(ANIRUDDHA ROY, J.)

dg/