Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr
2024 Latest Caselaw 2794 Cal/2

Calcutta High Court

Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr on 2 September, 2024

O-11
                                                         ORDER SHEET

                           IA NO. GA/2/2023
                                   IN
                             EC/193/2022
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                         IN THE MATTER OF:
                 BALMER LAWRIE AND COMPANY LIMITED
                                 VS
                 RAVISHANKAR RAMCHANDRAN AND ANR.


BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 2nd September, 2024.

Appearance:

Ms. Sonal Shah, Adv.

Mr. K. Shah, Adv.

For decree holder Mr. Soumya Chakraborty, Sr. Adv.

Mr. Debashis Sinha, Adv. Mr. Triptimoy Talukdar, Adv. Mr.Diptimoy Talukder,Adv. Mr.Dibyendu Ghosh, Adv. Ms. Sonali Gupta Sa,Adv.

Mr. Rishav Ray,Adv.

For judgment debtor no.2

The Court:- Heard Mr. Soumya Chakraborty, learned senior advocate

appearing for judgment debtor no.2. He seeks for accommodation to make

his further argument.

Let this matter appear on 27th September, 2024.

(BIVAS PATTANAYAK, J.)

Sb/