Rup vs State Of West Bengal & Anr
2023 Latest Caselaw 6395 Cal

Citation : 2023 Latest Caselaw 6395 Cal
Judgement Date : 21 September, 2023

Calcutta High Court (Appellete Side)

Rup vs State Of West Bengal & Anr on 21 September, 2023

10    21.09.
       2023                 CRR 1128 of 2015
 Ct
237
                            Sri Arideep Saha
rup
                                    Vs.
                       State of West Bengal & Anr.


               Ms. Bhaswati Chaudhuri.    ... for the petitioners.

               Mr. Bidyut Kr. Roy,
               Ms. Rita Dutta.               ... for the State.



               1.

Heard learned advocate appearing on behalf of

the parties.

2. Judgment reserved.

(Bibhas Ranjan De, J.)

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