Sl vs Ct.11 Sri Sukdeb Mandal
2023 Latest Caselaw 6161 Cal

Citation : 2023 Latest Caselaw 6161 Cal
Judgement Date : 13 September, 2023

Calcutta High Court (Appellete Side)

Sl vs Ct.11 Sri Sukdeb Mandal on 13 September, 2023

                                 FMA 1434 of 2022
                                        with
                                   CAN 1 of 2022
13.09.2023                      Union of India & Ors.
 SL-10                                    v.
 Ct.11                           Sri Sukdeb Mandal
 (S.R.)
             Mr. Partha Ghosh
             Mr. Sourav Mondal
             Ms. Simran Sureka
             Mr. Debashis Das                       ... for the appellants.

             Mr. Achin Kumar Majumder
             Ms. Ananya Adhikary                   ... for the respondent.

The learned advocates appearing for the respective

parties have concluded their arguments.

Let the supplementary affidavit filed on behalf of the

appellants be kept with the record.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

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