Jaspal Singh Chandhok vs Sri Gobin Chand Seal
2023 Latest Caselaw 2634 Cal/2

OD-59

                                 ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/364/2021

                           JASPAL SINGH CHANDHOK
                                     VS
                            SRI GOBIN CHAND SEAL


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 19th September, 2023.

Appearance:

Mr. Swatarup Banerjee, Adv.

Ms. Debarati Das, Adv.

...for the decree-holder

Mr. Anirban Kar, Adv.

Mr. Munshi Ashiq Elahi, Adv.

Mr. Parimal Bhattacharya, Adv.

...for the judgment-debtor

The Court:- Learned counsel appearing for the decree-holder seeks to

put the decree in execution by reason of the alleged defaults on the part of the

judgment-debtor within the period mentioned in the consent decree.

List this matter on 28th September, 2023 for learned counsel appearing

for the judgment-debtor to continue with his submissions.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)