Citation : 2023 Latest Caselaw 2508 Cal/2
Judgement Date : 4 September, 2023
OCD 2
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
COMMERCIAL DIVISION
ORIGINAL SIDE
CS 182 of 2007
KHAITAN WINDING WIRE(P) LIMITED
VERSUS
STEEL AUTHORITY OF INDIA LIMITED
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 4th September, 2023.
APPEARANCE:
Mr. Arindam Guha,Adv. Mr. Shuvasish Sengupta,Adv.
Ms. Arpita Dey,Adv.
...for plaintiff.
The Court:- Heard argument. Reserved for judgment.
(SUGATO MAJUMDAR, J.)
s.chandra
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