Poonawalla Fincorp Limited vs Vidhata Enterprise And Ors
2023 Latest Caselaw 1405 Cal/2

OCD-23
                                   ORDER SHEET

                                   EC/107/2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                         POONAWALLA FINCORP LIMITED
                                    Versus
                         VIDHATA ENTERPRISE AND ORS.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 16th June, 2023.

Appearance:

Mr. K.K. Pandey, Adv.

...for the award-holder

Ms. Sujata Choudhury, Adv.

...for the judgment-debtors

The Court: The advocate-on-record of the judgment-debtors prays for

time on the ground that the judgment-debtors are based in Mumbai.

The affidavit-of-assets of judgment-debtor no. 2 is filed in Court today.

The examination of the judgment-debtor no. 2 shall be fixed on 14th July,

2023.

(MOUSHUMI BHATTACHARYA, J.)

sg.