Ots Limited vs Mps Greenery Developers Limited & ...
2023 Latest Caselaw 1381 Cal/2

OD-19
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE



                                    EC/65/2017


                                OTS LIMITED
                                     VS
                   MPS GREENERY DEVELOPERS LIMITED & ORS


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th June, 2023 Appearance:

Mr. Soumabho Ghosh, Adv.

Mr. Nikunj Berlia, Adv.

Ms. Sonali Pal, Adv.

The Court:- At the instance of the decree holder, let this matter appear on

28 June, 2023.

In the meantime, the decree-holder is directed to serve notice on the

Advocate appearing on behalf of the judgment debtor as well as the judgment

debtor informing them on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.