M/S. Gatik Tea And Co. Private ... vs Bank Of Baroda And Ors
2023 Latest Caselaw 1701 Cal/2

OD-3
                                 ORDER SHEET

                                WPO/515/2023
                       IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction
                                 ORIGINAL SIDE

             M/S. GATIK TEA AND CO. PRIVATE LIMITED AND ANR.
                                 Versus
                        BANK OF BARODA AND ORS.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 26th July, 2023.

                                                                      Appearance:
                                                   Mr. Suddhasatva Banerjee, Adv.
                                                       Mr. Aasish Choudhury, Adv.
                                                        Ms. Muskan Bengani, Adv.
                                                               ...for the petitioners

                                                          Mr. Dipanjan Datta, Adv.
                                                     Mr. Subhajit Chowdhury, Adv.
                                                              ...for Bank of Baroda

                                                       Mr. Ranajit Chatterjee, Adv.
                                                     Mr. Priyabrata Batabyal, Adv.
                                                          ...for the respondent no.3

Mr. Sutanu Karmakar, Adv.

Mr. Krishan Ray, Adv.

Mr. Souvik Das, Adv.

...for the respondent no. 4

The Court: The prayers in the plaint and the interlocutory application

have been placed before the Court.

List this matter on 4th August, 2023 under the heading "For Judgment."

(MOUSHUMI BHATTACHARYA, J.)

kc.