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Cholamandalam Investment And ... vs Bahubali Tmt Bars Pvt Ltd And Ors
2023 Latest Caselaw 1693 Cal/2

Citation : 2023 Latest Caselaw 1693 Cal/2
Judgement Date : 25 July, 2023

Calcutta High Court
Cholamandalam Investment And ... vs Bahubali Tmt Bars Pvt Ltd And Ors on 25 July, 2023
OD-18

                          IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                     EC/92/2014

                  CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD
                                      VS
                       BAHUBALI TMT BARS PVT LTD AND ORS


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th July, 2023

The Court:- The award holder is unprepared in this matter.

Let this matter appear under the heading 'New Chamber Application' on

10th August, 2023.

In the meantime, the award holder is directed to serve a notice on the

judgment debtors as well as the Advocates appearing on their behalf.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

 
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