Manish Jain vs Suresh Kumar Saraf
2023 Latest Caselaw 1652 Cal/2

OD-71
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                   EC/42/2019

                                 MANISH JAIN
                                     VS
                             SURESH KUMAR SARAF


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th July, 2023 Appearance:

Mr. Debangshu Dinda, Adv.

The Court:- An adjournment is prayed for on behalf of the decree holder to

take instructions as to whether there is any balance amount payable under the

decree dated 21 August, 2018.

The judgment debtor is represented.

Let this matter appear on 2 August, 2023.

In the meantime, the decree holder is directed to take necessary

instructions and inform the judgment debtor of the remaining amounts payable

under the decree.

(RAVI KRISHAN KAPUR, J.) SK.